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[Cites 0, Cited by 0] [Section 2(21)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(21)(e) in The U.P. Imposition Of Ceiling On Land Holdings Act, 1960

(e)Tappa Upraudh and Tappa Chaurasi (Balai Pahar) of Tahsil Sadar in Mirzapur district;