Delhi High Court - Orders
M/S Lg Polymers India Pvt Ltd vs Sanjiv Kapoor & Anr on 20 December, 2022
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~12
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.L.P. 520/2018 & CRL.M.A. 29584/2018
M/S LG POLYMERS INDIA PVT LTD ..... Petitioner
Through: Mr. Gurmehar Sistani, Adv.
versus
SANJIV KAPOOR & ANR ..... Respondent
Through: None
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 20.12.2022 There is no appearance on behalf of the respondents after the Covid- 19 pandemic. It is possible that the respondents have lost track.
Let the petitioner take steps to serve the respondent through all modes including electronic within 1 week from today.
The notice is returnable on 04.05.2023.
JASMEET SINGH, J DECEMBER 20, 2022 / (MS) Click here to check corrigendum, if any Signature Not Verified Digitally Signed byAMIT ARORA Signing Date:21.12.2022 15:32:03