Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Punjab - Subsection

Section 11(3) in The Punjab Maintenance and Welfare of Parents and Senior Citizen Rules, 2012

(3)In case the Tribunal passes an other of impleadment under sub-rule(2), it shall cause a notice to be issued to such impleaded party in Form 'C' in accordance with rule 5.