Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Tamilnadu - Section Section 7 in Tamil Nadu Estates Land (Reduction of Rent) Act, 1947 7. Power to make rules. - The [State] [Substituted for the word 'Provincial' by the Adaptation Order of 1950.] Government may make rules to carry out the purposes of this Act.
