Bombay High Court
Veena H. Hinduja And Anr vs Hiranandani Constructions Pvt. Ltd. ... on 30 July, 2019
Bench: S.C. Dharmadhikari, Sandeep Kashinath Shinde
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
NOTICE OF MOTION (APPEALS) LODGING NO. 324 OF 2019
In
APPEALS LODGING NO . 143 OF 2019
Veena H. Hinduja And Anr ....Petitioner
V/S
Hiranandani Constructions Pvt. Ltd. And 4 Ors ....Respondent
WITH APPEALS LODGING NO. 143 OF 2019 In NOTICE OF MOTION (SUITS) 595 OF 2017 Veena H. Hinduja And Anr ....Petitioner V/S Hiranandani Constructions Pvt. Ltd. And 4 Ors ....Respondent Mr.Mayur Khandeparkar a/w Mr. Arun Panickar For Applicants/Appellants Mr.Zal Andhyarujina a/w Ms. Deepa Pohuja, Ms.Ishani Khanwilkar andand Ms.Sheetal Raghavi i/b. M/s. J. Law Associates, for R.No.1. Ms.Sushma Singh a/w Priyanka Raul for R.No.5 CORAM : S.C. DHARMADHIKARI & SANDEEP KASHINATH SHINDE, JJ DATE : 30th July, 2019 Page 1/2 ::: Uploaded on - 30/07/2019 ::: Downloaded on - 31/07/2019 02:10:24 ::: P.C. :
Stand over to 01/08/2019 for passing orders.
( ASSOCIATE ) Page 2/2 ::: Uploaded on - 30/07/2019 ::: Downloaded on - 31/07/2019 02:10:24 :::