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Bombay High Court

Veena H. Hinduja And Anr vs Hiranandani Constructions Pvt. Ltd. ... on 30 July, 2019

Bench: S.C. Dharmadhikari, Sandeep Kashinath Shinde

  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      ORDINARY ORIGINAL CIVIL JURISDICTION

NOTICE OF MOTION (APPEALS) LODGING NO. 324 OF 2019
                       In
         APPEALS LODGING NO . 143 OF 2019

  Veena H. Hinduja And Anr                                 ....Petitioner
              V/S
  Hiranandani Constructions Pvt. Ltd. And 4 Ors         ....Respondent

WITH APPEALS LODGING NO. 143 OF 2019 In NOTICE OF MOTION (SUITS) 595 OF 2017 Veena H. Hinduja And Anr ....Petitioner V/S Hiranandani Constructions Pvt. Ltd. And 4 Ors ....Respondent Mr.Mayur Khandeparkar a/w Mr. Arun Panickar For Applicants/Appellants Mr.Zal Andhyarujina a/w Ms. Deepa Pohuja, Ms.Ishani Khanwilkar andand Ms.Sheetal Raghavi i/b. M/s. J. Law Associates, for R.No.1. Ms.Sushma Singh a/w Priyanka Raul for R.No.5 CORAM : S.C. DHARMADHIKARI & SANDEEP KASHINATH SHINDE, JJ DATE : 30th July, 2019 Page 1/2 ::: Uploaded on - 30/07/2019 ::: Downloaded on - 31/07/2019 02:10:24 ::: P.C. :

Stand over to 01/08/2019 for passing orders.
( ASSOCIATE ) Page 2/2 ::: Uploaded on - 30/07/2019 ::: Downloaded on - 31/07/2019 02:10:24 :::