Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 79 in The Geographical Indications Of Goods (Registration And Protection) Act, 1999 79. Reports of Registrar to be placed before Parliament.— The Central Government shall cause to be placed before both Houses of Parliament once a year a report respecting the execution by or under this Act.
