Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Tamilnadu - Subsection Section 2(19) in The Madurai City Municipal Corporation Service Rules, 1975 (19)Reversion. - "Reversion" shall mean the reversion of a member of a class or category of the service to a lower class or category of the service for want of vacancy;
