Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] State of Punjab - Subsection Section 18(iv) in Punjab Water Supply and Sewerage Board Act, 1976 (iv)executing such drinking water supply or sewerage facilities schemes as may be transferred by the Government from the Department of Public Health to the Board;
