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[Cites 0, Cited by 0] [Section 45(3)] [Section 45] [Entire Act]

State of Maharashtra - Subsection

Section 45(3)(iv) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(iv)the amount of tax paid by the Councillor and the reasons for the non­payment of the balance, if any.