Allahabad High Court
State Of U.P. vs Govardhan S/O Amar Singh on 20 June, 2022
Bench: Kaushal Jayendra Thaker, Gautam Chowdhary
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 2 Case :- GOVERNMENT APPEAL No. - 368 of 2022 Appellant :- State of U.P. Respondent :- Govardhan S/O Amar Singh Counsel for Appellant :- Shiv Kumar Pal Hon'ble Dr. Kaushal Jayendra Thaker,J.
Hon'ble Gautam Chowdhary,J.
Issue notice to private respondent returnable on 13.7.2022.
List on 13.7.2022 as fresh.
Order Date :- 20.6.2022 Mukesh