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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Chattisgarh - Subsection

Section 7(3) in Chhattisgarh Municipal Corporation and Municipalities (Registration of Colonizer, Terms and Conditions) Rules, 2013

(3)The appeal under sub-rule (2) shall be considered and disposed off by the State Government in accordance with the principles of natural justice within a period of three months from the date of receipt of the appeal.