Section 89(3)(b) in The M.P. Krishi Upaj Mandi (Mandi Nidhi Lekha Tatha Rajya Vipnan Sewa Kl Gathan Kl Riti Tatha Anya Vishaya) Niyam, 1980

[Cites 0, Cited by 0] [Section 89(3)] [Section 89] [Entire Act]

(b)if he has been convicted of an offence which involves moral turpitude;

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