Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 96(2)] [Section 96] [Entire Act]

Union of India - Subsection

Section 96(2)(viii) in The Protection Of Plant Varieties And Farmers’ Rights Act, 2001

(viii)the orders by the Authority or the Registrar as to costs under clause (b) of section 11;