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[Cites 0, Cited by 0] [Section 20] [Entire Act]

State of Rajasthan - Subsection

Section 20(a) in The Rajasthan Colonisation (Bhakra Project Government Land Allotment and Sale) Rules, 1955

(a)The allotting authority shall issue a notice giving full details of the land to be sold by public auction, viz. number of the chak, number of the square of Killa and the date, time and place of auction.