Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 202] [Entire Act] State of Uttar Pradesh - Subsection Section 202(a) in The U.P. Zamindari Abolition and Land Reforms Act, 1950 (a)mentioned in Section [* * *] [Omitted by U.P. Act No. 8 of 1977 (w.e.f. 28.01 1977).]; 191 or 206,