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Patna High Court - Orders

Sushila Devi vs Life Insurance Corporation Of on 25 February, 2011

            IN THE HIGH COURT OF JUDICATURE AT PATNA
                         CWJC No.1640 of 2011
                             SUSHILA DEVI
                                Versus
                    LIFE INSURANCE CORPORATION OF
                             -----------


2   25.2.2011

As prayed for by learned counsel for the respondents, four weeks time is granted to seek instructions and file counter affidavit in this case.

Put up this case after four weeks under the heading "For Admission" in regular course.

Prakash (S.N.Hussain, J.)