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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(1) in The Tamil Nadu Village Servants Service Rules, 1980

(1)No person shall be eligible for appointment to the post of a Village Servant, unless he possesses the qualifications specified below, namely:-
(i)knowledge to read and write Tamil; and
(ii)knows cycling and is physically fit.