Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46A] [Entire Act] State of Rajasthan - Subsection Section 46A(5) in The Rajasthan Municipalities (Election) Rules, 1994 (5)The returning officer shall seal up in a separate packet the counterfoils of the postal ballot papers issued to voters.
