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State of Maharashtra - Section

Section 8 in The Maharashtra Cotton Ginning and Pressing Factories Rules, 1964

8. Returns under section 5-A.

(1)The weekly returns under subsection (2) of section 5-A showing the quantity of cotton ginned shall be submitted Form 'I' to the Director of Agriculture, Maharashtra State, Poona.
(2)The statement to be complied under sub-section (3) of section 5-A showing the total quantity of cotton ginned in the State of Maharashtra shall be in Form 'J'.