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[Cites 0, Cited by 0] [Section 66] [Entire Act]

Union of India - Subsection

Section 66(2) in The Small Industries Development Bank Of India (General Regulations), 2000*

(2)No nomination shall be valid unless it is complete in all respects and received, in the head office of the Small Industries Bank on a working day not less than fourteen clear days before the date fixed for the meeting.