Section 24(2)(l) in The Transplantation of Human Organs Act, 1994

[Cites 0, Cited by 0] [Section 24(2)] [Section 24] [Entire Act]

Union of India - Subsection

Section 24(2)(l) in The Transplantation of Human Organs Act, 1994

(l)the form in which, the period for which and the conditions subject to which certificate of registration is to be granted to a hospital, under sub-section (1) of section 15;

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Union of India - Subsection

Section 24(2)(l) in The Transplantation of Human Organs Act, 1994