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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Odisha - Subsection

Section 16(3) in The Orissa Forest Shooting Rules, 1973

(3)No permit shall be granted in any shooting block before the expiry of fifteen days from the expiry of the permit last granted in such block :Provided that on the expiry of his permit, a permit-holder may, for special reasons and at the discretion of the Divisional Forest Officer, be granted an extension of his permit for a further period not exceeding 7 days on payment of half fees together with the royalty, if any, to be paid for animals to be allowed.