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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Andhra Pradesh - Subsection

Section 15(i) in A.P. Farmers Organisation Rules, 1997

(i)[The Managing Committee in respect of Farmers Organisations shall comprise of (i) the President, Vice-President and the members of Territorial Constituencies in respect of Water Users Association as specified in sub-section (1) of Section 4 of the Act; (ii) the President and Vice-President and Members in respect of Distributory Committee as specified in sub-section (1) of Section (6) of the Act; and (iii) the Chairman and Vice-Chairman and members in respect of Project Committee as specified in sub-section (1) of Section 8 of the Act.;] [Added as per G.O.53, dated 11-4-2008.]