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Delhi High Court - Orders

G.S Developers And Contractors Pvt. Ltd vs Maharana Pratap Education Centre on 11 August, 2025

Author: Jasmeet Singh

Bench: Jasmeet Singh

                          $~58-59
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         O.M.P. (COMM) 5/2025
                                    G.S DEVELOPERS AND CONTRACTORS PVT. LTD.....Petitioner
                                                Through: Mr. Mohit Chaudhary, Mr. Kunal
                                                Sachdeva, Ms. Katyayani Vajpayee, Ms. Meghna,
                                                Advs.
                                                versus
                                    MAHARANA PRATAP EDUCATION CENTRE            .....Respondent
                                                Through: Ms. Swati Surbhi, Adv.
                          59
                          +         O.M.P. (COMM) 90/2025
                                    MAHARANA PRATAP EDUCATION CENTER                                                       .....Petitioner
                                                 Through: Mr. Mohit Chaudhary, Mr. Kunal
                                                 Sachdeva, Ms. Katyayani Vajpayee, Ms. Meghna,
                                                 Advs.
                                                 versus
                                    G S DEVELOPERS AND CONTRACTORS PVT LTD
                                                                                  .....Respondent
                                                 Through: Ms. Swati Surbhi, Adv.

                                    CORAM:
                                    HON'BLE MR. JUSTICE JASMEET SINGH
                                                                  ORDER
                          %                                       11.08.2025

                                    List on 15.12.2025


                                                                                                              JASMEET SINGH, J
                                    AUGUST 11, 2025




This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/08/2025 at 22:20:08