Delhi High Court - Orders
G.S Developers And Contractors Pvt. Ltd vs Maharana Pratap Education Centre on 11 August, 2025
Author: Jasmeet Singh
Bench: Jasmeet Singh
$~58-59
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 5/2025
G.S DEVELOPERS AND CONTRACTORS PVT. LTD.....Petitioner
Through: Mr. Mohit Chaudhary, Mr. Kunal
Sachdeva, Ms. Katyayani Vajpayee, Ms. Meghna,
Advs.
versus
MAHARANA PRATAP EDUCATION CENTRE .....Respondent
Through: Ms. Swati Surbhi, Adv.
59
+ O.M.P. (COMM) 90/2025
MAHARANA PRATAP EDUCATION CENTER .....Petitioner
Through: Mr. Mohit Chaudhary, Mr. Kunal
Sachdeva, Ms. Katyayani Vajpayee, Ms. Meghna,
Advs.
versus
G S DEVELOPERS AND CONTRACTORS PVT LTD
.....Respondent
Through: Ms. Swati Surbhi, Adv.
CORAM:
HON'BLE MR. JUSTICE JASMEET SINGH
ORDER
% 11.08.2025
List on 15.12.2025
JASMEET SINGH, J
AUGUST 11, 2025
This is a digitally signed order.
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