Punjab-Haryana High Court
The Estate Officer vs Smt. Kamla Devi And Others on 4 April, 2011
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. No. 5386 of 2009 (O & M)
(LAC No. 87 of 2006)
The Estate Officer, HUDA.
......Appellant
Versus
Smt. Kamla Devi and others
.....Respondents
CORAM:HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Rahul Garg, Advocate for Mr. Manish Bansal, Advocate, for HUDA.
None for the landowner.
Mr. H.S. Hooda, AG, Haryana with Mr. Ashish Gupta, AAG, Haryana.
RAJESH BINDAL J.
For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 254 of 2008, titled as Parveen Kumari Versus State of Haryana and others.
(RAJESH BINDAL) 4.4.2011 JUDGE A.Gupta