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Punjab-Haryana High Court

The Estate Officer vs Smt. Kamla Devi And Others on 4 April, 2011

Author: Rajesh Bindal

Bench: Rajesh Bindal

          IN THE HIGH COURT OF PUNJAB AND HARYANA
                        AT CHANDIGARH

                                     R.F.A. No. 5386 of 2009 (O & M)
                                           (LAC No. 87 of 2006)



The Estate Officer, HUDA.

                                                    ......Appellant

                            Versus



Smt. Kamla Devi and others
                                                   .....Respondents

CORAM:HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Rahul Garg, Advocate for Mr. Manish Bansal, Advocate, for HUDA.

None for the landowner.

Mr. H.S. Hooda, AG, Haryana with Mr. Ashish Gupta, AAG, Haryana.

RAJESH BINDAL J.

For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 254 of 2008, titled as Parveen Kumari Versus State of Haryana and others.

(RAJESH BINDAL) 4.4.2011 JUDGE A.Gupta