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Supreme Court - Daily Orders

The Senior Superintendent Of Post ... vs Hari Dev on 1 February, 2016

Bench: Kurian Joseph, Rohinton Fali Nariman

     ITEM NO.23+57                          COURT NO.12                SECTION XV

                               S U P R E M E C O U R T O F     I N D I A
                                       RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)......CC                No(s).
     1819/2016

     (Arising out of impugned final judgment and order dated 14/11/2014
     in LPA No. 1875/2014 passed by the High Court Of Punjab & Haryana
     At Chandigarh)

     THE SENIOR SUPERINTENDENT OF POST OFFICES
     HOSHIARPUR                                                      Petitioner(s)

                                                  VERSUS

     HARI DEV                                           Respondent(s)
     (with appln. (s) for c/delay in filing SLP and office report)

     WITH
     S.L.P.(C)...CC No. 1874/2016
     (With appln.(s) for c/delay in filing SLP and Office Report)
     with
     S.L.P.(C)...CC No.1976 of 2016
     (With appln.(s) for c/delay in filing SLP and Office Report)

      Date : 01/02/2016 These petitions were called on for hearing
     today.

     CORAM :
                         HON'BLE MR. JUSTICE KURIAN JOSEPH
                         HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN

     For Petitioner(s)              Mr.   Neeraj Kishan Kaul, ASG
                                    Ms.   C. Parwani, Adv.
                                    Ms.   Sunita Gautam, Adv.
                                    Mr.   D. S. Mahra,Adv.
                                    Ms.   Samta P. Mishra, Adv.
                                    Mr.   R.K. Rathore, Adv.
                                    Mr.   S.S. Rawat, Adv.
                                    Mr.   Vibhu Shankar Mishra, Adv.
     For Respondent(s)

                          UPON hearing the counsel the Court made the following
                                             O R D E R

Delay condoned.

Signature Not Verified

Special Leave Petitions are dismissed.

Digitally signed by NEELAM GULATI Date: 2016.02.02 12:44:44 IST Reason:

(NEELAM GULATI) (RENU DIWAN) COURT MASTER COURT MASTER