Supreme Court - Daily Orders
The Senior Superintendent Of Post ... vs Hari Dev on 1 February, 2016
Bench: Kurian Joseph, Rohinton Fali Nariman
ITEM NO.23+57 COURT NO.12 SECTION XV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
1819/2016
(Arising out of impugned final judgment and order dated 14/11/2014
in LPA No. 1875/2014 passed by the High Court Of Punjab & Haryana
At Chandigarh)
THE SENIOR SUPERINTENDENT OF POST OFFICES
HOSHIARPUR Petitioner(s)
VERSUS
HARI DEV Respondent(s)
(with appln. (s) for c/delay in filing SLP and office report)
WITH
S.L.P.(C)...CC No. 1874/2016
(With appln.(s) for c/delay in filing SLP and Office Report)
with
S.L.P.(C)...CC No.1976 of 2016
(With appln.(s) for c/delay in filing SLP and Office Report)
Date : 01/02/2016 These petitions were called on for hearing
today.
CORAM :
HON'BLE MR. JUSTICE KURIAN JOSEPH
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s) Mr. Neeraj Kishan Kaul, ASG
Ms. C. Parwani, Adv.
Ms. Sunita Gautam, Adv.
Mr. D. S. Mahra,Adv.
Ms. Samta P. Mishra, Adv.
Mr. R.K. Rathore, Adv.
Mr. S.S. Rawat, Adv.
Mr. Vibhu Shankar Mishra, Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Signature Not VerifiedSpecial Leave Petitions are dismissed.
Digitally signed by NEELAM GULATI Date: 2016.02.02 12:44:44 IST Reason:(NEELAM GULATI) (RENU DIWAN) COURT MASTER COURT MASTER