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Gauhati High Court

Page No.# 1/7 vs Binay Kr Kalita And 15 Ors on 17 December, 2020

Author: Kalyan Rai Surana

Bench: Kalyan Rai Surana

                                                                   Page No.# 1/7

GAHC010023112020




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : I.A.(Civil)/243/2020

         NRIPENDRA DAS AND 20 ORS
         S/O SRI CHANDRA KANTA DAS, R/O NO. 2 GALIA HATI, P.O. BARPETA,
         DIST. BARPETA, ASSAM.

         2: DHIRAJ DAS
          S/O SRI UDAY DAS
          R/O PALLA ROAD
         WARD NO. 11
          P.O. AND DIST. NALBARI
          PIN 781335

         3: JUGAJYOTI DAS
          S/O HIRENDRA CH. DAS
          R/O VILL. AND P.O. BHULUKADOBA
          PIN 781317
          DIST. BARPETA
         ASSAM.

         4: MONTAKIM ZAMAN SK
          S/O NURAZZAMAN SK
          R/O VILL. COLLEGE NAGAR
          GOALPARA
          P.O. AND DIST. GOALPARA
          PIN 783101

         5: RATUL BHARALI
          S/O LATE MAKHRAM BHARALI
          R/O VILL. CHARING BARUATI
          P.O. BARUATI
          DIST. SIVASAGAR
         ASSAM
          PIN 785661

         6: PARTHA SAROTHI BORA
                                   Page No.# 2/7

S/O MR. NOBIN BORA
R/O JAKHALAPARA
NEAR RUPNAGAR
P.O. CINNAMARA
DIST. JORHAT
ASSAM
PIN 785008

7: SURAJIT BARMAN
 S/O SRI SIDDHESWAR BARMAN
 R/O VILL. LACHIMA
 P.O. SARTHEBARI
 DIST. BARPETA
ASSAM. PIN 781307

8: SABITA DAS
 D/O KHARGESWAR DAS
 R/O VILL. BARPHUKANHAT
 P.O. GORESWAR
 DIST. BAKSA
ASSAM
 PIN 781366

9: DIPAMANI MEDHI
 D/O TIKENDRAJIT MEDHI
 R/O VILL. AND P.O. BAMAKHATA
 DIST. BARPETA
ASSAM
 PIN 781325

10: AMIT KUMAR MONDAL
 S/O LATE PARIMAL MONDAL
 R/O WARD NO. 15
 CHANDARIA PATHAR
 P.O. BALADMARI
 DIST. GOALPARA
ASSAM
 PIN 783121

11: RAJIB GOSWAMI
 S/O LATE RAJENDRA NATH GOSWAMI
VILL. AND P.O. RAULI
 DIST. BARPETA
ASSAM
 PIN 781311

12: BHABANI PRASAD GOGOI
 S/O LATE HOREN GOGOI
                                 Page No.# 3/7

R/O 4 NO. MAKUMPATHAR
WARD NO. 1
MARGHERITA
DIST. TINSUKIA
PIN 786181

13: SANJIB RAJKONWAR
 S/O RUDRA RAJKONWAR
 R/O VILL. AND P.O. RONGABAM
 P.S. KAKOTIBARI
 CHARAIDEO
 PIN 785691

14: SANJIB KUMAR MONDAL
 S/O LATE GAURANGA CH. MONDAL
 R/O REDCROSS ROAD
 P.O. AND DIST. SIVASAGAR
ASSAM
 PIN 785640

15: SANJIB KUMAR DAS
 S/O DINESH KUMAR DAS
 R/O GALIAHATI G.C. LANE
 BARPETA
 HOUSE NO. 290-A
WARD NO. 9
 P.O.
 P.S. AND DIST. BARPETA
ASSAM
 PIN 781301

16: DHIRAJ MALAKAR
 S/O CHITRA RAM MALAKAR
 R/O VILL. BALIKARIA
 P.O. KAZIPARA
 P.S. AND DIST. NALBARI
 PIN 781341

17: NIRUPOM SAIKIA
 S/O LATE CHAKRESWAR SAIKIA
 R/O VILL. BORDIHINGIA GAON
 P.O. AND P.S. KAMARGAON
 DIST. GOLAGHAT
ASSAM.

18: BHASKARJYOTI GOGOI
 S/O LOKARANJAN GOGOI
 R/O VILL. JAIPUR TEA ESTATE
                                                           Page No.# 4/7

P.O. AND P.S. JAIPUR
DIST. DIBRUGARH
PIN 785614

19: NITUL DEKA
 S/O LATE N.C. DEKA
 KHETRI COLLEGE ROAD
 P.O. KHETRI
 DIST. KAMRUP (M)
 PIN 782403

20: OMAR FARUK
 S/O TABIBAR RAHMAN
 R/O WARD NO. 2
 MANGALDAI TOWN
 DIST. DARRANG
 PIN 784125

21: KALPANA DAS
W/O KANKAN BHATTACHARYYA
 R/O L.K. ROAD
 NEAR P.K.B. NRUSING HOME
 NORTH HAIBORGAON
 DIST. NAGAON
 PIN 78200

VERSUS

BINAY KR KALITA AND 15 ORS
S/O RAJENDRA KALITA, R/O VILL. SADAIKUCHI, P.S. KAYAN (RANGIA),
DIST. KAMRUP, ASSAM, PIN 781350

2:TUTUMANI DAS
 SON OF LATE BIREN DAS

RESIDENT OF SANTIPUR HILL SIDE (MATHURA NAGAR)
POLICE STATION- BHARALUMUKH
GUWAHATI- 781009
DISTRICT- KAMRUP (METRO)
ASSAM.

3:BHANITA DAS
 DAUGHTER OF LATE HARIDAYAL DAS

RESIDENT OF WARD NO.5
NEAR NAMGHAR ROAD
POLICE STATION- BARPETA ROAD
DISTRICT- BARPETA
                                      Page No.# 5/7

ASSAM
PIN- 781315.

4:RAMEN CHANDRA DEKA
 SON OF NAUDATTA DEKA

RESIDENT OF VILLAGE- GARIAKOTH
POLICE STATION- RANGIA
DISTRICT- KAMRUP
ASSAM
PIN- 781365.

5:DEEPA BURA GOHAIN
 DAUGHTER OF SIBA BURAGOHAIN

RESIDENT OF VILLAGE- PUKHURIA
POST OFFICE- MARIANI
DISTRICT- JORHAT
ASSAM.

6:SABITA KALITA
 DAUGHTER OF LATE NANDESWAR KALITA

RESIDENT OF VILLAGE- TERECHIA
POST OFFICE- TERECHIA
POLICE STATION- NALBARI
DISTRICT- NALBARI
ASSAM.

7:TANUSREE DAS
 CARE OF LAXMI RANI DAS

RESIDENT OF SORBHOG
WARD NO.3
DISTRICT- BARPETA
ASSAM
PIN- 781317.

8:MEGHALI GOGOI BURAGOHAIN
 CARE OF DEBASHISH BURAGOHAIN

RESIDENT OF WARD NO.9
CHANDMARI
GREEN ROAD
DISTRICT- GOLAGHAT
ASSAM
PIN- 785621.
                                                     Page No.# 6/7

9:UDAYADITYA PHUKON
 RESIDENT OF JIBON TAMULY PATH
WARD NO.12
 GOLAGHAT
ASSAM
 PIN- 785621.

10:MOUSUMI KOERI
 DAUGHTER OF LATE RANABIR KOERI

RESIDENT OF WARD NO. 9
RAILWAY STATION ROAD
DHUBRI
POST OFFICE- BIDYAPARA
DISTRICT- DHUBRI
ASSAM
PIN- 783324.

11:WAHAB ALI AHMED
 SON OF ALHAJ ABDUL JUBBAR

RESIDENT OF VILLAGE- KUMULLI PARA
POST OFFICE- JOSHIHATI PARA
POLICE STATION- HOWLY
DISTRICT- BARPETA
ASSAM
PIN- 781316.

12:THE STATE OF ASSAM
 REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM
 FINANCE DEPARTMENT
 DISPUR
 GUWAHATI-6

13:THE COMMISSIONER AND SECRETARY
TO THE GOVERNMENT OF ASSAM
 FINANCE (ESTT. B) DEPARTMENT
 DISPUR
 GUWAHATI-06.

14:THE ASSAM PUBLIC SERVICE COMMISSION
 REPRESENTED BY THE CHAIRMAN
 JAWAHARNAGAR
 KHANAPARA
 GUWAHATI-781022
 DISTRICT- KAMRUP (METRO)
ASSAM.
                                                                                  Page No.# 7/7


            15:THE CHAIRMAN (I/C)
             PRINCIPAL CONTROLLER OF EXAMINATIONS
            ASSAM PUBLIC SERVICE COMMISSION
             JAWAHARNAGAR
             KHANAPARA
             GUWAHATI-781022
             DISTRICT- KAMRUP (METRO)
            ASSAM.

            16:THE DIRECTOR OF AUDIT (LOCAL FUND)
            ASSAM
             DISPUR
             GUWAHATI-0

Advocate for the Petitioner   : MR. U K NAIR

Advocate for the Respondent : MR. M AHMED




                                   BEFORE
                   HONOURABLE MR. JUSTICE KALYAN RAI SURANA

                                            ORDER

Date : 17.12.2020 Both sides are duly represented by their learned counsel.

This is being an I.A. for vacating of the stay, the learned counsel for both sides would examine if Article 226 (3) would operate or not.

On the prayer made by Mr. M. Ahmed, learned counsel for the respondent No.1, list the matter after ensuing winter vacation.

JUDGE Comparing Assistant