Gauhati High Court
Page No.# 1/7 vs Binay Kr Kalita And 15 Ors on 17 December, 2020
Author: Kalyan Rai Surana
Bench: Kalyan Rai Surana
Page No.# 1/7
GAHC010023112020
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : I.A.(Civil)/243/2020
NRIPENDRA DAS AND 20 ORS
S/O SRI CHANDRA KANTA DAS, R/O NO. 2 GALIA HATI, P.O. BARPETA,
DIST. BARPETA, ASSAM.
2: DHIRAJ DAS
S/O SRI UDAY DAS
R/O PALLA ROAD
WARD NO. 11
P.O. AND DIST. NALBARI
PIN 781335
3: JUGAJYOTI DAS
S/O HIRENDRA CH. DAS
R/O VILL. AND P.O. BHULUKADOBA
PIN 781317
DIST. BARPETA
ASSAM.
4: MONTAKIM ZAMAN SK
S/O NURAZZAMAN SK
R/O VILL. COLLEGE NAGAR
GOALPARA
P.O. AND DIST. GOALPARA
PIN 783101
5: RATUL BHARALI
S/O LATE MAKHRAM BHARALI
R/O VILL. CHARING BARUATI
P.O. BARUATI
DIST. SIVASAGAR
ASSAM
PIN 785661
6: PARTHA SAROTHI BORA
Page No.# 2/7
S/O MR. NOBIN BORA
R/O JAKHALAPARA
NEAR RUPNAGAR
P.O. CINNAMARA
DIST. JORHAT
ASSAM
PIN 785008
7: SURAJIT BARMAN
S/O SRI SIDDHESWAR BARMAN
R/O VILL. LACHIMA
P.O. SARTHEBARI
DIST. BARPETA
ASSAM. PIN 781307
8: SABITA DAS
D/O KHARGESWAR DAS
R/O VILL. BARPHUKANHAT
P.O. GORESWAR
DIST. BAKSA
ASSAM
PIN 781366
9: DIPAMANI MEDHI
D/O TIKENDRAJIT MEDHI
R/O VILL. AND P.O. BAMAKHATA
DIST. BARPETA
ASSAM
PIN 781325
10: AMIT KUMAR MONDAL
S/O LATE PARIMAL MONDAL
R/O WARD NO. 15
CHANDARIA PATHAR
P.O. BALADMARI
DIST. GOALPARA
ASSAM
PIN 783121
11: RAJIB GOSWAMI
S/O LATE RAJENDRA NATH GOSWAMI
VILL. AND P.O. RAULI
DIST. BARPETA
ASSAM
PIN 781311
12: BHABANI PRASAD GOGOI
S/O LATE HOREN GOGOI
Page No.# 3/7
R/O 4 NO. MAKUMPATHAR
WARD NO. 1
MARGHERITA
DIST. TINSUKIA
PIN 786181
13: SANJIB RAJKONWAR
S/O RUDRA RAJKONWAR
R/O VILL. AND P.O. RONGABAM
P.S. KAKOTIBARI
CHARAIDEO
PIN 785691
14: SANJIB KUMAR MONDAL
S/O LATE GAURANGA CH. MONDAL
R/O REDCROSS ROAD
P.O. AND DIST. SIVASAGAR
ASSAM
PIN 785640
15: SANJIB KUMAR DAS
S/O DINESH KUMAR DAS
R/O GALIAHATI G.C. LANE
BARPETA
HOUSE NO. 290-A
WARD NO. 9
P.O.
P.S. AND DIST. BARPETA
ASSAM
PIN 781301
16: DHIRAJ MALAKAR
S/O CHITRA RAM MALAKAR
R/O VILL. BALIKARIA
P.O. KAZIPARA
P.S. AND DIST. NALBARI
PIN 781341
17: NIRUPOM SAIKIA
S/O LATE CHAKRESWAR SAIKIA
R/O VILL. BORDIHINGIA GAON
P.O. AND P.S. KAMARGAON
DIST. GOLAGHAT
ASSAM.
18: BHASKARJYOTI GOGOI
S/O LOKARANJAN GOGOI
R/O VILL. JAIPUR TEA ESTATE
Page No.# 4/7
P.O. AND P.S. JAIPUR
DIST. DIBRUGARH
PIN 785614
19: NITUL DEKA
S/O LATE N.C. DEKA
KHETRI COLLEGE ROAD
P.O. KHETRI
DIST. KAMRUP (M)
PIN 782403
20: OMAR FARUK
S/O TABIBAR RAHMAN
R/O WARD NO. 2
MANGALDAI TOWN
DIST. DARRANG
PIN 784125
21: KALPANA DAS
W/O KANKAN BHATTACHARYYA
R/O L.K. ROAD
NEAR P.K.B. NRUSING HOME
NORTH HAIBORGAON
DIST. NAGAON
PIN 78200
VERSUS
BINAY KR KALITA AND 15 ORS
S/O RAJENDRA KALITA, R/O VILL. SADAIKUCHI, P.S. KAYAN (RANGIA),
DIST. KAMRUP, ASSAM, PIN 781350
2:TUTUMANI DAS
SON OF LATE BIREN DAS
RESIDENT OF SANTIPUR HILL SIDE (MATHURA NAGAR)
POLICE STATION- BHARALUMUKH
GUWAHATI- 781009
DISTRICT- KAMRUP (METRO)
ASSAM.
3:BHANITA DAS
DAUGHTER OF LATE HARIDAYAL DAS
RESIDENT OF WARD NO.5
NEAR NAMGHAR ROAD
POLICE STATION- BARPETA ROAD
DISTRICT- BARPETA
Page No.# 5/7
ASSAM
PIN- 781315.
4:RAMEN CHANDRA DEKA
SON OF NAUDATTA DEKA
RESIDENT OF VILLAGE- GARIAKOTH
POLICE STATION- RANGIA
DISTRICT- KAMRUP
ASSAM
PIN- 781365.
5:DEEPA BURA GOHAIN
DAUGHTER OF SIBA BURAGOHAIN
RESIDENT OF VILLAGE- PUKHURIA
POST OFFICE- MARIANI
DISTRICT- JORHAT
ASSAM.
6:SABITA KALITA
DAUGHTER OF LATE NANDESWAR KALITA
RESIDENT OF VILLAGE- TERECHIA
POST OFFICE- TERECHIA
POLICE STATION- NALBARI
DISTRICT- NALBARI
ASSAM.
7:TANUSREE DAS
CARE OF LAXMI RANI DAS
RESIDENT OF SORBHOG
WARD NO.3
DISTRICT- BARPETA
ASSAM
PIN- 781317.
8:MEGHALI GOGOI BURAGOHAIN
CARE OF DEBASHISH BURAGOHAIN
RESIDENT OF WARD NO.9
CHANDMARI
GREEN ROAD
DISTRICT- GOLAGHAT
ASSAM
PIN- 785621.
Page No.# 6/7
9:UDAYADITYA PHUKON
RESIDENT OF JIBON TAMULY PATH
WARD NO.12
GOLAGHAT
ASSAM
PIN- 785621.
10:MOUSUMI KOERI
DAUGHTER OF LATE RANABIR KOERI
RESIDENT OF WARD NO. 9
RAILWAY STATION ROAD
DHUBRI
POST OFFICE- BIDYAPARA
DISTRICT- DHUBRI
ASSAM
PIN- 783324.
11:WAHAB ALI AHMED
SON OF ALHAJ ABDUL JUBBAR
RESIDENT OF VILLAGE- KUMULLI PARA
POST OFFICE- JOSHIHATI PARA
POLICE STATION- HOWLY
DISTRICT- BARPETA
ASSAM
PIN- 781316.
12:THE STATE OF ASSAM
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE
GOVERNMENT OF ASSAM
FINANCE DEPARTMENT
DISPUR
GUWAHATI-6
13:THE COMMISSIONER AND SECRETARY
TO THE GOVERNMENT OF ASSAM
FINANCE (ESTT. B) DEPARTMENT
DISPUR
GUWAHATI-06.
14:THE ASSAM PUBLIC SERVICE COMMISSION
REPRESENTED BY THE CHAIRMAN
JAWAHARNAGAR
KHANAPARA
GUWAHATI-781022
DISTRICT- KAMRUP (METRO)
ASSAM.
Page No.# 7/7
15:THE CHAIRMAN (I/C)
PRINCIPAL CONTROLLER OF EXAMINATIONS
ASSAM PUBLIC SERVICE COMMISSION
JAWAHARNAGAR
KHANAPARA
GUWAHATI-781022
DISTRICT- KAMRUP (METRO)
ASSAM.
16:THE DIRECTOR OF AUDIT (LOCAL FUND)
ASSAM
DISPUR
GUWAHATI-0
Advocate for the Petitioner : MR. U K NAIR
Advocate for the Respondent : MR. M AHMED
BEFORE
HONOURABLE MR. JUSTICE KALYAN RAI SURANA
ORDER
Date : 17.12.2020 Both sides are duly represented by their learned counsel.
This is being an I.A. for vacating of the stay, the learned counsel for both sides would examine if Article 226 (3) would operate or not.
On the prayer made by Mr. M. Ahmed, learned counsel for the respondent No.1, list the matter after ensuing winter vacation.
JUDGE Comparing Assistant