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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of West Bengal - Subsection

Section 18(3) in The West Bengal Homoeopathic System of Medicine Act, 1963

(3)to hold examinations for persons who shall have pursued a course of study [recognised by the Central Council or the State Government] [Words inserted by W.B. Act 27 of 1985.] in institutions affiliated to the Council, and to confer degrees, diplomas and certificates on them on having passed the necessary examinations;[* * * * *] [[Clause (4) omitted by W. B. Act 27 of 1985. The Clause was as under:-'(4) to provide by regulations courses of study for different examinations held by the Council;'.]]