Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Chattisgarh - Subsection Section 2(r) in Chhattisgarh Juvenile Justice (Care and Protection of Children) Rules, 2006 (r)"take responsibility" means being responsible for the physical, mental, emotional and over all health and safety of the child;
