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Supreme Court - Daily Orders

Multi Commodity Exchange Of India Ltd. vs Deputy Commissioner Of Income Tax on 25 July, 2018

Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud

     ITEM NO.810                          COURT NO.1                 SECTION IX

                               S U P R E M E C O U R T O F      I N D I A
                                       RECORD OF PROCEEDINGS

     I.A.Nos.101406/18 & 101409/18 in SLP(C)…...D.No.21056/2018                       &
     I.A.No.101470/2018 in SLP©……..D.No.19324/2018


     MULTI COMMODITY EXCHANGE OF INDIA LTD.                          Petitioner(s)

                                                VERSUS

     DEPUTY COMMISSIONER OF INCOME TAX & ANR.                        Respondent(s)

     Date : 25-07-2018 These applications were mentioned today.

     CORAM :
                         HON'BLE THE CHIEF JUSTICE
                         HON'BLE MR. JUSTICE A.M. KHANWILKAR
                         HON'BLE DR. JUSTICE D.Y. CHANDRACHUD


     For Petitioner(s)             Mr.Salil Kapoor, Adv.(Mentioned by)
                                   Mr.Sumit Lalchandani, Adv.
                                   Mr.Praveen Swarup, Adv.

     For Respondent(s)


                          UPON being mentioned the Court made the following
                                             O R D E R

List in the next week before an appropriate Bench, as per roster, subject to curing of defects, if any.

     (Chetan Kumar)                                                (H.S.Parasher)
       AR-cum-PS                                                Assistant Registrar




Signature Not Verified

Digitally signed by
SATISH KUMAR YADAV
Date: 2018.07.25
17:23:13 IST
Reason: