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[Cites 0, Cited by 0] [Section 24(3)] [Section 24] [Entire Act]

Dadra And Nagar Haveli - Subsection

Section 24(3)(b) in The Dadra and Nagar Haveli Real Estate (Regulation and Development) (General) Rules, 2016

(b)to accept such recommendation with such amendments as it may deem fit and proper;