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Delhi High Court - Orders

Amit Gupta vs Union Of India And Anr on 16 January, 2019

Author: Vibhu Bakhru

Bench: Vibhu Bakhru

$~61
*      IN THE HIGH COURT OF DELHI AT NEW DELHI
+      W.P.(C) 6025/2018
       AMIT GUPTA                              ..... Petitioner
                        Through Mr Shantanu Rastogi, Advocate.

                        versus

       UNION OF INDIA AND ANR                         ..... Respondents
                     Through

       CORAM:
       HON'BLE MR. JUSTICE VIBHU BAKHRU
                    ORDER

% 16.01.2019 List along with W.P. (C) No. 4352/2018 & W.P. (C) No. 9088/2018 on 07.03.2019.

VIBHU BAKHRU, J JANUARY 16, 2019 pkv