Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 108] [Entire Act]

State of Odisha - Subsection

Section 108(2) in The Orissa Municipal Corporation Act, 2003

(2)In this Section, the expressions 'premises' and 'vehicle' have the same meaning as in Section 105.