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[Cites 0, Cited by 0] [Section 38(8)] [Section 38] [Entire Act]

State of Punjab - Subsection

Section 38(8)(a) in Punjab Gramin Bank (Employees') Pension Regulations, 2018

(a)Where an employee dies leaving behind a judicially separated spouse with a child or children, the family pension payable in respect of the deceased shall be payable to the surviving spouse provided he or she is the guardian of such child or children.