Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 133(1)] [Section 133] [Entire Act]

State of Uttar Pradesh - Subsection

Section 133(1)(a) in Uttar Pradesh Municipal Corporation Act, 1959

(a)the common seal of the Corporation shall be affixed to every contract which, if made between private persons, would require to be under seal, and