Delhi High Court - Orders
Deen Bandhu Garg And Ors vs South Delhi Municipal Corporation And ... on 31 August, 2022
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva, Tushar Rao Gedela
$~30 to 32
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11693/2019
DEEN BANDHU GARG AND ORS. ..... Petitioners
Through: Mr. Naresh Kaushik, Mr. Shubham
Dwivedi, Mr. Anand Singh, Mr.
Yogesh Yadav and Mr. Manoj Joshi,
Advocates
versus
SOUTH DELHI MUNICIPAL
CORPORATION AND ORS. ..... Respondents
Through: Ms. Namrata Mukim, Standing
Counsel for MCD with Ms. Garima
Jindal, Advocate
+ W.P.(C) 11694/2019 & CM APPL. 48071/2019
RISHI KAPOOR AND ORS. ..... Petitioners
Through: Mr. Naresh Kaushik, Advocate
versus
EAST DELHI MUNICIPAL
CORPORATION AND ORS. ..... Respondents
Through: Ms. Namrata Mukim, Standing
Counsel for MCD with Ms. Garima
Jindal, Advocate
+ W.P.(C) 11695/2019 & CM APPL. 48074/2019, CM APPL.
3416/2021
DINESH AND ANR. ..... Petitioners
Through: Mr. Naresh Kaushik, Advocate
Signature Not Verified
Digital Signed By:KUNAL
MAGGU
W.P.(C) 11693/2019 & other connected matters 1
Signing Date:03.09.2022 12:10:01
This file is digitally signed by PS
to HMJ Sanjeev Sachdeva.
versus
NORTH DELHI MUNICIPAL
CORPORATION AND ORS. ..... Respondents
Through: Ms. Namrata Mukim, Standing
Counsel for MCD with Ms. Garima
Jindal, Advocate
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 31.08.2022 List for hearing on 19.01.2023.
SANJEEV SACHDEVA, J TUSHAR RAO GEDELA, J AUGUST 31, 2022 'rs' Signature Not Verified Digital Signed By:KUNAL MAGGU W.P.(C) 11693/2019 & other connected matters 2 Signing Date:03.09.2022 12:10:01 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.