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Ramji Prasad Jaiswal @ Ramjee Prasad ... vs The State Of Bihar on 1 May, 2023

     ITEM NO.1                      REGISTRAR COURT. 2             SECTION II-A

                                  S U P R E M E C O U R T O F       I N D I A
                                          RECORD OF PROCEEDINGS

                                  BEFORE THE REGISTRAR SH. VIVEK SAXENA

     Petition(s) for Special Leave to Appeal (Crl.)                   No(s).    2629/2012

     RAMJI PRASAD JAISWAL @ RAMJEE PRASAD JAISWAL & ORS.Petitioner(s)

                                                   VERSUS

     THE STATE OF BIHAR                                                  Respondent(s)

     (ONLY SLP(CRL.) NO. 6798 OF 2012 IS BEING LISTED BEFORE LD.
     REGISTRAR COURT FOR FDR RENEWAL ORDERS. )

     WITH

     SLP(Crl) No. 6798/2012 (II-A)

     IA No. 6154/2015 - PERMISSION TO FILE ANNEXURES)

     Date : 01-05-2023 This petition was called on for hearing today.

     For Petitioner(s)

                                      Mr. Amit Pawan, AOR
                                      Mr. Aakarsh, Adv.

                                      Mr. Shantanu Sagar, AOR
     For Respondent(s)

                                      Mrs. A Deepa, Adv.
                                      Mr. Arvind Kumar Sharma, AOR

                                      Mr. Abhinav Mukerji, AOR
                                      Mr. Akshay Shrivastava, Adv.

               UPON hearing the counsel through Video Conference, the
     Court made the following
                                  O R D E R

FDR be renewed for a further period of one year from the due date of its maturity.

VIVEK SAXENA Registrar pm