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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Gujarat - Subsection

Section 9(3) in Gujarat Elementary Education Rules, 2010

(3)An independent body formed by District Education Officer/District Elementary Education Officer consisting of 3-5 people including educationists, retired awardee teachers and retired class I government officials like principals, lecturers and others shall conduct on-site inspection of such schools within three months of receipt of the self declaration form and submit their report to District Education Officer/District Elementary Education Officer indicating whether the school fulfils the norms for recognition. For every 30-40 schools, one committee is to be constituted.