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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 13(1) in The Jammu and Kashmir Homoeopathic Practitioners Act, 2003

(1)The President and in the Absence of the President, a person elected by the members present from amongst themselves, shall preside at a meeting of the Board.