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[Cites 0, Cited by 0] [Section 693] [Entire Act]

State of Odisha - Subsection

Section 693(1) in The Orissa Municipal Corporation Act, 2003

(1)On the commencement of this Act any smaller urban area declared or deemed to be larger urban area under Section 3 of this Act, the provisions of the Orissa Municipal Act, 1950 (hereinafter referred to as the said Act) shall cease to apply to such larger urban area.