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[Cites 0, Cited by 2] [Section 2] [Entire Act]

Bombay Presidency - Subsection

Section 2(3) in The Bombay Provincial Municipal Corporations Act, 1949

(3)"bakery or bake-house" means any place in which bread, biscuits or confectionery are baked, cooked or prepared in any manner whatsoever for the purposes of sale or profit;