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[Cites 0, Cited by 0] [Section 55A] [Entire Act]

State of Andhra Pradesh - Subsection

Section 55A(5) in Andhra Pradesh Co-Operative Societies Act, 1964

(5)[ The Chief Executive Officer of the society or the President where there is no such Chief Executive Officer for that society shall be the custodian of all books of account of the society.] [Added by Act No. 22 of 2001, dated 25.4.2001.]