Calcutta High Court (Appellete Side)
Shouchab Biswas vs The State Of West Bengal & Ors on 24 October, 2025
24.10.2025 1-3 sdas WPA 4536 of 2020 with CAN 1 of 2020 Shouchab Biswas Vs. The State of West Bengal & Ors.
with WPA 4537 of 2020 with CAN 1 of 2020 Manas Mondal Vs. The State of West Bengal & Ors.
with WPA 4538 of 2020 with CAN 1 of 2020 Jyotsna Bar Vs. The State of West Bengal & Ors.
Mr. Shamimul Bari Ms. Asmita Mitra ..... for the petitioners (in all matters) Mr. Supriyo Chattopadhyay, learned AGP Mr. Suman Dey ..... for the State in WPA 4536 of 2020 Mr. Bhaskar Prosad Vaisya, learned AGP Mr. Sagnik Chatterjee ..... for the State in WPA 4537 of 2020 I have been informed that the matters are ready for hearing.
In view thereof, list those matters for further consideration on 18th November, 2025.
(Partha Sarathi Chatterjee, J.)