Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 108] [Entire Act] NCT Delhi - Subsection Section 108(2) in Delhi Police Act, 1978 (2)Whoever assembles with others, or joins any assembly, in a street assembled for the purpose of gambling or wagering shall, on conviction be punished with fine which may extend to fifty rupees or may be released after a due admonition.