(1)A panel prepared by the Search Committee for consideration of the Selection Committee for the vacancies advertised shall remain valid for a period of one year from the date of its submission to the Selection Committee or till the appointment of the Chairperson or the Member or Members, as the case may be, is made whichever is earlier.(2)If any fresh vacancy arises in the Lokayukta, it shall be filled up from a panel of eligible candidates prepared by the Search Committee under rule 10.
