Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33B] [Entire Act] Union of India - Subsection Section 33B(b) in The General Provident Fund (Central Service) Rules, 1960 (b)the additional amount payable under this rule shall not exceed Rs.60000;]
