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[Cites 0, Cited by 0] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(2) in The Bangalore Metro Railway (Opening of Public Carriage for Passengers) Rules, 2011

(2)The Bangalore Metro Railway Administration shall publish the date of opening of Bangalore metro railway or a portion thereof for public carriage of passengers in the leading local newspapers in Hindi, English and Kannada languages.