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[Cites 0, Cited by 0] [Section 34(1)] [Section 34] [Entire Act]

State of Uttarakhand - Subsection

Section 34(1)(c) in Uttarakhand Co-Operative Societies Act, 2003

(c)given loans or made advances to a co-operative society or guaranteed the repayment of principal and payment of the interest on debentures issued by a co-operative society or guaranteed the repayment of principal and payment of interest on loans or advances to a co-operative society.