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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(v) in Rajasthan Minor Mineral Concession Rules, 2017

(v)"Assessment Year" means the period beginning from the first day of April and ending on the thirty first day of March of the following year or part thereof;