Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Rajasthan - Subsection

Section 18(2) in Rajasthan Land Pooling Schemes Act, 2016

(2)In particular, any such notice may, for the purposes of sub-section (1), require,-
(i)the sealing, demolition or alteration of any building or works;
(ii)the discontinuance of any use of land.